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[Cites 0, Cited by 15] [Entire Act]

State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Panchayat Raj Act, 1994

8. Election of members.

- All members of the Gram Panchayat shall be elected by the registered voters in the ward by the method of secret ballot and in accordance with such rules as may be made in this behalf.