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Bombay High Court

Rajendra Sadashiv Nikalje @ Chhota ... vs The State Of Maharashtra on 25 October, 2023

Bench: Nitin W. Sambre, N. R. Borkar

                                                                       Board Sr.No.:-5

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

      CRI-INTERIM APPLICATION NO. 1584 OF 2021
                         In
               CR. APPEAL 828 OF 2018

 Rohee Tangappan Joseph @ Rohi @ Satish         ....PETITIONER
 Kalya @ Sir
             V/S
 The Central Bureau Of Investigation And Anr.....RESPONDENT

WITH CR. APPEAL NO. 828 OF 2018 Rohee Tangappan Joseph @ Rohi @ Satish ....APPELLANT Kalya @ Sir V/S The Central Bureau Of Investigation And Anr....RESPONDENT WITH CR. APPEAL NO. 653 OF 2018 Deepak Dalvirsingh Sisodiya ....APPELLANT V/S The State Of Maharashtra ....RESPONDENT WITH CR. APPEAL NO. 829 OF 2018 Anil Bhanudas Waghmode ....APPELLANT V/S The State Of Maharashtra And Anr ....RESPONDENT Page 1/3 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 02:47:31 ::: WITH CR. APPEAL NO. 908 OF 2018 Rajendra Sadashiv Nikalje @ Chhota Rajan @ ....APPELLANT Nana @ Seth @ Sir V/S The State Of Maharashtra ....RESPONDENT WITH CR. APPEAL NO. 230 OF 2019 Arun Janardan Dake ....APPELLANT V/S The Central Bureau Of Investigation And Anr....RESPONDENT WITH CR. APPEAL NO. 239 OF 2019 Sachin Suresh Gaikwad ....APPELLANT V/S The Central Bureau Of Investigation And Anr....RESPONDENT WITH CR. APPEAL NO. 237 OF 2019 Abhijit Kashinath Shinde ....APPELLANT V/S The Central Bureau Of Investigation And Anr....RESPONDENT WITH CR. APPEAL NO. 348 OF 2019 Mangesh Damodar Aagvane @ Mangya ....APPELLANT V/S The Central Bureau Of Investigation And Anr....RESPONDENT Page 2/3 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 02:47:31 ::: WITH APPLN FOR LEAVE TO APPEAL(STATE) NO. 77 OF 2019 Central Bureau Of Investigation ....APPELLANT V/S Paulson Joseph Palitara ....RESPONDENT WITH CR. APPEAL NO. 977 OF 2023 Nilesh Narayan Shedge @ Bablu ....APPELLANT V/S Central Bureau Of Investigation And Anr. ....RESPONDENT Mr. Shirish Gupte Senior Advocate a/w Rajendra Rathod, Kamran Shaikh, Abdullah i/by Nitin Chandrakant Kamble for Petitioner Mr. Pradip Dattatray Gharat Special PP a/w S. V. Gavand APP for State CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 25th October, 2023 P.C. :

S. O. to 01/11/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 02:47:31 :::