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State of Madhya Pradesh - Section

Section 4 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

4. Preparation of statement of funds by the General Administration Committee.

- The General Administration Committee of the Janapada Panchayat, constituted under Section 47 (i) of the Act, shall prepare a statement of funds likely lo be available including the Grant-in-Aid expected lo he received from the various departments of the Government of the functions assigned by them to the Janapada Panchayat, for the next year under different heads and for different programmes in Form JP-BE-I and communicate the same to the other Standing Committees of the Janapada Panchayat before the 15th October of each year.