Section 3(2) in The Orissa Forest Shooting Rules, 1973
(2)(i)The Chief Conservator of Forests may, by notification in the Official Gazette, declare any reserved forest or a portion.thereof as sanctuary to be altogether closed to hunting for any period. If, however, any portion of protected forest is proposed to be included in a sanctuary, such notification shall be issued by the Government.(ii)The Chief Conservator of Forests, may, by notification in the Official Gazette, constitute any area within a sanctuary, as sanctum area.
