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State of Madhya Pradesh - Section

Section 5 in The M.P. Cinemas (Exhibition of Films By Video Cassette Recorder/player) Licensing Rules, 1983

5. Seating.

(1)The seats in the auditorium shall be according to the area of the auditorium and shall be firmly arranged and secured for public convenience.
(2)In all cases there shall be a distance of at least 30.48 centimeters between the back of one. seat and the front immediately behind measured between perpendiculars.
(3)The distance between the screen of the apparatus and the front row of seats shall not be less than two metres.
(4)A clear passage shall be formed at the sides and down the centre of the seating in the auditorium.