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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in The M.P. Cinemas (Exhibition of Films By Video Cassette Recorder/player) Licensing Rules, 1983

(2)In all cases there shall be a distance of at least 30.48 centimeters between the back of one. seat and the front immediately behind measured between perpendiculars.