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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(a) in Andhra Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1968

(a)appoint such persons, being Gazetted Officers of Government, [or officers of equivalent rank of corporate authority as they think fit, to be estate officers for the purpose of this Act ; and] [Substituted by Act 15 of 1986.]