Section 13 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

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Section 13 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

13. "Bulk Power Transmission Agreement" shall mean an executed Agreement that contains the terms and conditions under which a Transmission System User is entitled to access the intra-State transmission system of a Transmission Licensee;