Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(A) in Kerala University of Health Sciences Act, 2010

(A)Institutions of the University which shall include the following:-
(i)School of studies and research in areas as may be decided by the University from time to time;
(ii)Constituent Colleges, mainly focusing on undergraduate and post-graduate teaching directly managed by the University;