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State of Kerala - Section

Section 4 in Kerala University of Health Sciences Act, 2010

4. Composition of the University.

- The University shall be composed of the following, namely: -
(A)Institutions of the University which shall include the following:-
(i)School of studies and research in areas as may be decided by the University from time to time;
(ii)Constituent Colleges, mainly focusing on undergraduate and post-graduate teaching directly managed by the University;
(B)Affiliated colleges, both in the Government and private aided or unaided sectors;
(C)Recognised Institutions.