Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 32 in Tamil Nadu Infrastructure Development Act, 2012 32. Power to amend Schedules. - The Government may, by notification, in the Tamil Nadu Government Gazette amend any of the Schedules to this Act.
