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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(o) in The Bangalore Metro Railway (General) Rules, 2011

(o)"axle counter" means an electrical device which, when provided at two given points on the track, proves, by counting axles in and counting axles out, whether the section of the track between the said two points is clear or occupied;