Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(2a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 (2a)[ an order under section 21-A;] [Clause (2a) was inserted by Maharashtra 21 of 1975, Section 25(1)(b).]
