Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56T] [Entire Act] State of Maharashtra - Subsection Section 56T(2) in The Maharashtra Cooperative Societies Rules, 1961 (2)No person who has given an application of Withdrawal of his candidature shall be allowed to cancel the applications.
