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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Local Bodies Delimitation Regulations, 2017

(2)The proposals for delimitation of territorial wards of the local body forwarded by the Delimitation Authority along with detailed map after due verification thereon, shall be recommended to the Commission by the District Delimitation Authority.