Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

(1)The Coupon books issued to a Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary shall be used only by a Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary and his/her spouse his/her dependent children accompanying either of them and the attendant accompanying him/her and shall not be transferable;