Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Madhya Pradesh - Subsection Section 64(3) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998 (3)A teacher who is appointed on part time basis in any institution shall not be given recognition by the Vishwavidyalaya.
