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[Cites 0, Cited by 0] [Section 264(2)] [Section 264] [Entire Act]

Chota Nagpur Division - Subsection

Section 264(2)(xxi) in Chota Nagpur Tenancy Act, 1908

(xxi)to declare by what person and in which manner the cost of serving processes issued by a Deputy Commissioner or Revenue Officer under this Act shall be paid;