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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(18)(vii) in The Goa, Daman And Diu Land Revenue Code, 1968

(vii)the renewal or reconstruction of any of the foregoing works or such alterations therein or additions thereto as are not of the nature of ordinary repairs;