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State of Rajasthan - Section

Section 24 in The Rajasthan State Warehousing Corporation Rules, 1975

24. Annual statement of accounts and balance sheet.

- The Board shall cause the books of the Corporation to be balanced on the last working day of the month of March in every year and the annual Accounts shall be set out as follows:-
(a)Balance-Sheet in Form "A".
(b)Profit and Loss Account in Form "B".
(c)[ Profit & Loss Appropriation Account in Form "C".] [Inserted by Notification No. P. 8(6) Agri/I/96, dated 15-4-1999, Published in Rajasthan Gazette, Part 4-C(I), dated 4-11-1999, page 33.]