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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(c) in The Rajasthan State Warehousing Corporation Rules, 1975

(c)[ Profit & Loss Appropriation Account in Form "C".] [Inserted by Notification No. P. 8(6) Agri/I/96, dated 15-4-1999, Published in Rajasthan Gazette, Part 4-C(I), dated 4-11-1999, page 33.]