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State of Assam - Section

Section 12 in The Assam Bonded Warehouse Rules, 1965

12. Licensee to provide plungers and valinches.

- The licensee shall provide every warehouse with two perforated plungers for the purpose of stirring spirit after blending and reduction, and two valinches or a syphon-tube for drawing spirits from casks when full, and also a sufficient number of buckets.