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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(3)(e) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(e)to exercise supervision over the extension specialists assigned or attached to the Colleges and such other members of the staff who are engaged in extension work and guide the extension work;