Section 15(3) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987
(3)It shall be duty of the Director of Extension Services-(a)to exercise overall control of on-campus and off-campus educational work involving cultivators and rural families;(b)to prepare yearly programmes and budget needs for the education of cultivators and other non-students in connection with the extension scheme;(c)to assist the Deans of Faculties in developing courses and in teaching students in various forms of the extension education;(d)to supervise off-campus programmes dealing with agricultural co-operatives and rural youth programmes;(e)to exercise supervision over the extension specialists assigned or attached to the Colleges and such other members of the staff who are engaged in extension work and guide the extension work;(f)to direct the preparation of materials such as publication, film, etc., to better development of the extension programme;(g)to distribute any material as a part of the Vishwavidyalaya Extension Services;(h)to be responsible to the Vice-Chancellor in the exercise of powers and discharge of duties under the Act;(i)to undertake teaching work;(j)to perform such other duties as may be conferred or imposed on him by the Statutes, Regulations or by the Vice-Chancellor with the prior approval of the Board.
