Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Jharkhand - Subsection

Section 6A(b) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(b)the area and serial number of the plots of lands held by under-raiyats, if any, having any right of occupancy therein.]