Section 6A in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958
6A. [ Register of land to contain certain particulars. [Inserted by S.O. 1461 dated 26.8.1976.]
- The register of land shall also contain the following items, namely.-(a)the area and serial number of the plots of land held by under-raiyats if any, having no right of occupancy therein;(b)the area and serial number of the plots of lands held by under-raiyats, if any, having any right of occupancy therein.]
