Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(c) in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008 (c)Such other functions as the State Government may, from time to time, assign to the Standing Committee.
