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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(3) in Tamil Nadu Combined Development and Building Rules, 2019

(3)Number and size of Exits. - The requisite number and size of various exits shall be provided, based on the occupants in each room and floor based on the occupant load, capacity of exits, travel distance and height of buildings as per provisions of the NBC Part 4 'Fire and Life Safety'.