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State of Odisha - Section

Section 18 in The Orissa Fisheries Ministerial Service Rules, 1976

18. Gradation list.

(1)A gradation list of the persons appointed in the ministerial service in the subordinate offices under the jurisdiction of each Deputy Director of Fisheries shall be maintained and the said list shall be revised by the 15th January of each year. Before final publication of this gradation list it shall be circulated amongst all concerned inviting objection, if any, thereto.
(2)A gradation list of persons appointed to the ministerial service in the Office of the Head of Department shall be maintained and the said list shall be revised by the 15th January of each year. Before final publication of this gradation list it shall be circulated to all concerned inviting objections, if any, thereto.