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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1) in The Orissa Fisheries Ministerial Service Rules, 1976

(1)A gradation list of the persons appointed in the ministerial service in the subordinate offices under the jurisdiction of each Deputy Director of Fisheries shall be maintained and the said list shall be revised by the 15th January of each year. Before final publication of this gradation list it shall be circulated amongst all concerned inviting objection, if any, thereto.