Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] NCT Delhi - Subsection Section 26(3) in The Najafgarh Marketing Committee Bye-Laws, 2004 (3)Only licensed buyers shall be allowed to offer bids in auction and shall be allowed to assemble at the auction sites, at least, half-an-hour before the start of the auction.
