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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(f) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(f)"Special Pay" means an addition, in the nature of pay, to the emoluments of a post or of an employee granted in consideration of-
(i)the specially arduous nature of the duties; or
(ii)a specific addition to the work or responsibility.