Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(vii) in Rajiv Gandhi University of Knowledge Technologies Act, 2008 (vii)to establish close linkage with industry to make teaching, and research at the institutes relevant to the needs of the economy, at national and global level.
