Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Jharkhand - Subsection Section 17(1) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011 (1)The Jharkhand State Council of Educational Research and Training shall be the academic authority of the State Government under section 29 of the Act.
