Section 17 in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011
17. Academic authority.
(1)The Jharkhand State Council of Educational Research and Training shall be the academic authority of the State Government under section 29 of the Act.(2)The State Council of Educational Research and Training shall perform the following responsibilities -(a)To formulate relevant textbooks and other learning materials;(b)To develop `in-service training' design(c)To prepare guidelines for putting into practice continuous and comprehensive evaluation; and(d)To prepare guidelines for evaluation of the overall quality of school.
