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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(4)The transfer and the recording of periodical entries in the character rolls of officers and other servants employed with a Kshettra Panchayat and the grant of casual leave to them shall be governed by rules in this behalf made by the State Government.