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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(12) in Rajasthan Fisheries Rules, 1958

(12)The Lessee may use the following kinds of gear only for the purpose of fishing:-
(a)Nets of all kinds [------] not having any portion of net less in one and half inches in size from knot to knot to make six inches all round and mesh of three inches size.
(b)Long line with hooks.
(c)Rod and line, 'Provided that no net for prawn (Jhingas) catching shall be used without permission of the Agency.'