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[Cites 0, Cited by 0] [Section 25(12)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(12)(a) in Rajasthan Fisheries Rules, 1958

(a)Nets of all kinds [------] not having any portion of net less in one and half inches in size from knot to knot to make six inches all round and mesh of three inches size.