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Himachal Pradesh High Court

Rajeev Sharma vs . Smt. Ram Devi And Others on 20 September, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Rajeev Sharma vs. Smt. Ram Devi and others .

CR No. 13 of 2021 20.09.2022 Present: Mr. Ashish Verma, Advocate vice Mr. B.S. Attri, Advocate, for the petitioner.

Mr. Sanjeev Kumar, Advocate, for respondents No.1, 2, 4 and 5.

Respondent No.3 is ex parte.

Ms. Tanu Sharma, Advocate, Court Guardian, for respondents No.6 and 7.

On the request of learned counsel appearing for the petitioner, list for consideration on 12.10.2022.

(Ajay Mohan Goel) Judge September 20, 2022 (narender) ::: Downloaded on - 20/09/2022 20:07:33 :::CIS