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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(b) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(b)Without Examination: The candidate who possess the qualification and experience as mentioned in column 3 of the Schedule-III shall be granted a permit to work as Wiremen.