Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(4) in Tamil Nadu Private University Rules, 2019 (4)The sponsoring body shall submit seven hard copies and one soft copy of the proposal along with requisite annexures, enclosures, undertakings and declarations.
