Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act] State of West Bengal - Subsection Section 85(2)(b) in The West Bengal Factories Rules, 1958 (b)under the group to which he has been transferred(i)the date and actual time of commencing work in the group or relay, and(ii)the group or relay from which he has been transferred.