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State of Rajasthan - Section

Section 003 in The Rajasthan Public Trust Rules, 1962

003.

In exercise of the powers conferred by Sub-section (1) read with Sub-section (2), of Section 76 of the Rajasthan Public Trusts Act, 1959 (Rajasthan Act 42 of 1959), the State Government hereby makes the following rules, the same having been previously published:—