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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(1) in Bihar Electricity Grid Code, 2010

1.2Objective. - The Grid Code is designed to facilitate the development, operation maintenance and planning of an efficient, coordinated and economical power grid by specifying principles and procedures for STU and all the Users connected to that system. It seeks to be non-discriminatory and ensures that interfaces are not areas of weakness in the supply chain.