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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

8. Bridge Courses.

- The candidates admitted into II year of Under Graduate programmes in Engineering (including Technology)/Pharmacy under Lateral Entry Scheme shall have to pass the deficient courses, if any, as identified by the respective affiliating University as Bridge Courses. The affiliating University shall conduct the examinations in these Bridge courses along with their III/IV Semester examination and can stipulate conditions for passing these courses.