Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(3) in Bihar Preservation and Improvement of Animals Rules, 1960 (3)The prescribed place for preserving a bull under sub-section (2) of Section 30 shall be a Gosadan or an infirmary recognised by the State Government in this behalf.
