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[Cites 0, Cited by 0] [Section 98] [Entire Act]

NCT Delhi - Subsection

Section 98(1) in The Delhi Water Board Act, 1998

(1)All public and local authorities or institutions shall render such help and assistance and furnish such information to the Board as the Board may require for carrying out its purpose and shall make available to the Board for inspection and examination such records, maps, plans and other documents as may be necessary for the discharge of its functions.