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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Nagaland - Subsection

Section 34(1)(vi) in The Global Open University (Nagaland) Act, 2006

(vi)make sign and account for such documents and instruments as may be necessary for proper carrying out of the management of the property or affairs of the University;