Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] NCT Delhi - Subsection Section 1(2) in The Delhi Vidyut Board Rules, 1997 (2)They extend to the whole of the National Capital Territory of Delhi except the areas within the jurisdiction of the New Delhi Municipal Council and the Delhi Cantonment Board.
