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NCT Delhi - Section

Section 1 in The Delhi Vidyut Board Rules, 1997

1. Short title, extent and commencement.

(1)These rules may be called the Delhi Vidyut Board Rules, 1997.
(2)They extend to the whole of the National Capital Territory of Delhi except the areas within the jurisdiction of the New Delhi Municipal Council and the Delhi Cantonment Board.
(3)They shall come into force with effect from the date of their publication in the Official Gazette.